(1.) THESE four appeals arise out of a common order and hence being heard and are disposed of by this common order.
(2.) THE brief facts of the case ate as follows:
(3.) WE have heard Shri M. Ganesan, earned Counsel for the appellants and Shri Bhushan, learned SDR for the Department.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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