LAWS(CE)-2001-12-217

AIRPORT AUTHORITY OF INDIA Vs. CC

Decided On December 11, 2001
AIRPORT AUTHORITY OF INDIA Appellant
V/S
Cc Respondents

JUDGEMENT

(1.) WHEN the case was called, none appeared on behalf of the appellants in spite of notice. Copy of notice was sent to the appellant's consultant also.

(2.) HEARD both sides.