LAWS(CE)-2001-2-426

YAHU Vs. COMMISSIONER OF COCHIN (APPEALS)

Decided On February 02, 2001
Yahu Appellant
V/S
Commissioner Of Cochin (Appeals) Respondents

JUDGEMENT

(1.) NONE appeared on behalf of the appellant. The matter is posted for reporting compliance. Since no report has been placed our record, this appeal is dismissed for non -compliance in terms of section 129 E of Customs Act.