LAWS(CE)-2001-12-226

CCE, AURANGABAD Vs. MAHINDRA & MAHINDRA LTD.

Decided On December 11, 2001
Cce, Aurangabad Appellant
V/S
MAHINDRA AND MAHINDRA LTD. Respondents

JUDGEMENT

(1.) THE applicant Commissioner seeks reference to be made to the Jurisdictional High Court the following questions:

(2.) REFERENCE Application is allowed.