(1.) THESE appeals
(2.) WE have heard both sides and considered the matter and find -
(3.) IN view of our findings, the order is set aside and appeals allowed with consequential relief.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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