(1.) REVENUE has filed this appeal which concerns interpretation of the provisions of Notfn. No. 45/82 which is reproduced herein below for ready reference.
(2.) THE grounds taken in appeal are : -
(3.) WE have heard both sides and considered the submissions made and find that : -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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