(1.) THE appellant was directed to produce proof of validation of Bank Guarantee vide order No.CI/2311/WZB/2001 dated 11.8.01. there is no response. Therefore, the appeal stands dismissed for non compliance with the statutory requirement of Sec.35F of the Central Excise Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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