(1.) THERE is no proof of compliance with the requirement of pre -deposit of Rs. 20,000/ - as per Stay Order No. CI/1382/WZB/2001 dated 9.5.2001. Hence, we dismiss the appeal for non compliance with statutory requirement of Sec. 129E of the Custom Act, 1962. (Dictated in Court)
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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