(1.) THE RA has been filed requiring the Tribunal to take the following question of law : -
(2.) AS this case is identical to that of Subhash Textile and Ors. case, I allow the RA and refer the matter to the Gujarat High Court for its opinion.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN