CALCUTTA STEEL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE

Referred Judgements :-

SAURASHTRA CHEMICALS,PORBANDAR V. COLLECTOR OF CUSTOMS,BOMBAY [REFERRED TO]
MACNEILL & MAGOR LTD.,CALCUTTA -I V. COLLECTOR OF CUSTOMS,CALCUTTA [REFERRED TO]
STEEL CORPORATION OF PUNJAB AND ORS. V. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
CALCUTTA STEEL INDUSTRIES,MANDI GOBINDGARH AND ORS. V. C.C.E.,CHANDIGARH [REFERRED TO]
SHAMRAO VISHNU PARULEKAR VS. DISTRICT MAGISTRATE THANA [REFERRED TO]
R M D CHAMARBAUGWALLA MIS SHARMA MAGAZINE A FIRM HIND SHABDA RACHANA HARIFAI SHRI CHAMAN LAL KHANNA BANNETT COLEMAN AND COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
BHOGILAL CHUNILAL PANDYA VS. STATE OF BOMBAY [REFERRED TO]
UNION OF INDIA UNION OF INDIA UNION OF INDIA HINDUSTAN LEVER LIMITED VS. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED :GANESH FLOUR MILLS CO LIMITED DELHI:MODI SUGAR MILLS:DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED [REFERRED TO]
SACHIDANANDA BANERJEE ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA SACHIDANANDA BANERJEE ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA SACHIDANANDA BANERJEE ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA THE STATE OF MAHARASHTRA PHUTARMAL RAJMAL BALDOTA VS. SITARAM AGARWALA:WANG CHIT KHAW:AMIN KHAN:HAMARMAL KARAMCHAND SHAH ICHHALAL SUNKHDEO:HAMARMAL KARAMCHAND SHAH ICHHALAL SUNKHDEO [REFERRED TO]
GODHARA BOROUGH MUNICIPALITY GODHARA VS. GODHARA ELECTRICITY COMPANY LIMITED [REFERRED TO]
DUNLOP INDIA LIMITED MADRAS RUBBER FACTORY LIMITED VS. UNION OF INDIA [REFERRED TO]
PORRITTS AND SPENCER ASIA LIMITED VS. STATE OF HARYANA [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
INDO INTERNATIONAL INDUSTRIES VS. COMMISSIONER OF SALES TAX UTTAR PRADESH [REFERRED TO]
LT COL PRITHI PAL SINGH BEDI CAPT DHARAM PAL KUKRETY GAPT CHANDER KUMAR CHOPRA VS. UNION OF INDIA [REFERRED TO]
KHANDELWAL METAL AND ENGINEER VS. UNION OF INDIA [REFERRED TO]
ATUL GLASS INDUSTRIES PRIVATE LIMITED HINDUSTAN SAFETY GLASS WORKS LIMITED VS. COLLECTOR OF CENTRAL EXCISE:UNION OF INDIA [REFERRED TO]
RIB TAPES INDIA PVT LIMITED VS. UNION OF INDIA [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE KANPUR VS. KRISHNA CARBON PAPER CO [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. CALCUTTA STEEL INDUSTRIES [REFERRED TO]
BHARAT FORGE AND PRESS INDUSTRIES PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE BARODA GUJARAT [REFERRED TO]
AKBAR BADRUDIN GIWANI VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
NUTRINE CONFECTIONARY COMPANY LIMITED VS. ASSISTANT COLLECTOR OF CENTRAL EXCISE NELLORE [REFERRED TO]
SUBHASH GANPATRAO BUTY VS. MAROTI [REFERRED TO]
GARWARE SYNTHETIC BRISTLES PVT LTD VS. UNION OF INDIA [REFERRED TO]
DEVIDAYAL ROLLING AND REFINERIES PVT LTD VS. A V BORKAR SUPERINTENDENT CENTRAL EXCISE [REFERRED TO]
MAHINDRA RE-ROLLS INDUSTRIES VS. UNION OF INDIA [REFERRED TO]
BHARTIA ELECTRIC STEEL COMPANY VS. COLLECTOR OF C. EX. [REFERRED TO]
COLLECTOR OF C. EX. VS. ESKAYEF LIMITED [REFERRED TO]
COLLECTOR OF CUSTOMS VS. HARGOVINDAS AND CO. [REFERRED TO]