REGENT COMPUTRONICS PVT. LTD.

Ratangiri Textiles Ltd Appellant

V/S

COMMISSIONER OF C. EX. Respondents

Referred Judgements :-

PREM RAH] AND GANAPAT RAH] AND CO. V. ASSISTANT COMMISSIONER [REFERRED TO]
COLLECTOR OF CUSTOMS V. INDO SWISS SYNTHETIC LTD [REFERRED TO]
COLLECTOR OF CUSTOMS VS. J. FIBRE CORPN. [REFERRED TO]
VARDHMAN SPG. AND GENERAL MILLS VS. COLLECTOR OF CUSTOMS [REFERRED TO]
COLLECTOR OF CUSTOMS VS. COODS AGRO CHEMICALS [REFERRED TO]

JUDGEMENT

(1.) THIS appeal arises from the Order -in -Appeal dated 28 -10 -1

(2.) 5

(3.) PASSED by the Commissioner (Appeals), Jaipur by which two Orders -in -Original passed by the Assistant Commissioner rejecting refund claims of the appellants for Rs. 6,53,924.41 and Rs. 4,46,416/ - were confirmed.

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RATANGIRI TEXTILES LTD Vs. COMMISSIONER OF C. EX.

Referred Judgements :-

JUDGEMENT

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