(1.) CLAUSE (1) of Section 112 of the Finance Act, 2000 provides -
(2.) APPEALS are disposed of with the above observations.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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