LAWS(CE)-2000-11-179

DINANATH MAURYA Vs. COMMISSIONER OF CUSTOMS, LUCKNOW

Decided On November 13, 2000
Dinanath Maurya Appellant
V/S
Commissioner Of Customs, Lucknow Respondents

JUDGEMENT

(1.) ALL the appeals are being disposed of by a common Order as the same arise out of the same impugned Order of the Commissioner.

(2.) BRIEFLY stated the facts of the case are as under : -

(3.) SHRI K.K. Bhattacharjee, learned Consultant appeared for the appellants and Shri V.K. Chaturvedi, learned SDR for the Revenue.