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LAWS(CE)-2000-12-211
HIND SPINNERS Vs. CCE, BHOPAL
Decided On December 20, 2000
Hind Spinners
Appellant
V/S
Cce, Bhopal
Respondents
Referred Judgements :-
BALMER LAWRIE AND CO. LTD. V. CCE
[REFERRED TO]
JUDGEMENT
(1.) THE brief facts of this case are as follows:
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