THIRD MEMBER ON REFERENCE : JUSTICE K. SREEDHARAN, PRESIDENT VINEET ELECTRICAL INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., BBSR-II

Referred Judgements :-

TIBREWAL INDUSTRIES V. COLLECTOR [REFERRED TO]
AUTO MEASUREMATIC LTD. V. ASSTT. COLLECTOR [REFERRED TO]
PACKET PLASTICS (NASIK) PVT. LTD. V. COLLECTOR [REFERRED TO]
WADCO SCHLEGAL AUTOMOTIVE PVT. LTD. V. COLLECTOR [RELIED ON]
NARNE TULAMAN MANUFACTURERS PVT LIMITED HYDERABAD VS. COLLECTOR OF CENTRAL EXCISE HYDERABAD [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD VS. CHEMPHAR DRUGS AND LINIMENTS HYDERABAD [REFERRED TO]
PADMINI PRODUCTS VS. COLLECTOR OF CENTRAL EXCISE BANGALORE [REFERRED TO]
QUALITY STEEL TUBES PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE U P [REFERRED TO]
BASANT INDUSTRIES AGRA VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
MOTI LAMINATES PVT LIMITED OTHERS VS. COLLECTOR OF CENTRAL EXCISE AHMEDABAD [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE BARODA VS. M M KHAMBHATWALA [REFERRED TO]
MITTAL ENGINEERING WORKS PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE MEERUT [REFERRED TO]
SIRPUR PAPER MILLS LIMITED VS. COLLECTOR OF CENTRAL EXCISE HYDERABAD [REFERRED TO]
O R G SYSTEMS BARODA VS. COLLECTOR OF CENTRAL EXCISE VADODARA [REFERRED TO]
STEEL AUTHORITY OF INDIA VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
TRIVENI ENGINEERING AND INDUSTRIES LIMITED VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
BIRLA JUTE AND INDUSTRIES LTD VS. ASSISTANT COLLECTOR OF C EX [REFERRED TO]
PARLE EXPORTS P LTD VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
NAVGUJARAT PAPER INDUSTRIES VS. SUPERINTENDENT OF CENTRAL EXCISE [REFERRED TO]
TRIVENI ENGG. WORKS LTD VS. COMMISSIONER OF C. EX. [RELIED ON]
KIRLOSKAR FERROUS INDUSTRIES VS. COMMR. OF C. EX. [REFERRED TO]