REGENT COMPUTRONICS PVT. LTD.

K. Satish Kumar Appellant

V/S

SUPERINTENDENT OF POLICE Respondents

Referred Judgements :-

SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
RADHEY SHYAM GUPTA VS. U P STATE AGRO INDUSTRIES CORPORATION LIMITED [REFERRED TO]
DIPTI PRAKASH BANERJEE VS. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA [REFERRED TO]
STATE OF PUNJAB VS. SUKHWINDER SINGH [REFERRED TO]
STATE OF WEST BENGAL VS. NAZRUL ISLAM [REFERRED TO]
STATE BANK OF INDIA VS. PALAK MODI [REFERRED TO]
RATNESH KUMAR CHOUDHARY VS. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES, PATNA, BIHAR AND ORS. [REFERRED TO]

JUDGEMENT

(1.) The preliminary facts: The petitioner belongs to BC-B community and passed Bachelor in Arts course.

(2.) The State Level Police Recruitment Board (for short "the Board") issued a notification dt.30-12-2018 (2) inviting applications for filling up posts of Stipendiary Cadet Training Police Constable (Civil) (Men) and also A.P.S.P., A.R. etc.

(3.) Petitioner applied and qualified in the preliminary test i.e. 5 K.Ms. Run on 12-03-2009. He also qualified in the physical measurements test on 18-07-2009 and later in the written test held on 13-09-2009 with Registration No.856821. Results were declared on 14.12.2010.

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K. SATISH KUMAR Vs. SUPERINTENDENT OF POLICE

Referred Judgements :-

JUDGEMENT

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