CHANDU SESHA RAO Vs. CHANDU SRIDEVI

JUDGEMENT

(1.) Heard counsel for petitioner and counsel for the respondent.

(2.) This Revision is filed assailing the order dt.12.10.2018 in I.A.No.762 of 2018 in FCOP.No.59 of 2018 of the Judge, Family Court at L.B.Nagar, Ranga Reddy District.

(3.) Petitioner is the husband of the respondent. The said FCOP was filed by the petitioner against the respondent seeking divorce.