LAWS(TLNG)-2019-3-237

MUNIGADAPA MYSAIAH Vs. MOGILIPAKA SALAIAH

Decided On March 27, 2019
Munigadapa Mysaiah Appellant
V/S
Mogilipaka Salaiah Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) This Civil Revision Petition is filed challenging the order dt.25.07.2018 passed in I.A.No.432 of 2018 in O.S.No.1492 of 2012 on the file of the VIII Additional Senior Civil Judge, Ranga Reddy District, at L.B. Nagar, Hyderabad.

(3.) The petitioner herein is plaintiff in the above suit.