LAWS(TLNG)-2019-10-137

HEAD LEGAL Vs. REGISTRAR

Decided On October 17, 2019
Head Legal Appellant
V/S
REGISTRAR Respondents

JUDGEMENT

(1.) Since the issue involved in both these writ petitions is one and the same, they are being heard together and disposed of by way of this Common Order. WP No.22474 of 2014

(2.) This Writ Petition is filed assailing the order of the 3rd respondent vide order No.38/2013-14, dated 24.02.2014 as illegal and arbitrary and for consequential directions. WP No.27390 of 2015

(3.) This Writ Petition is filed with the following prayer: