(1.) This Revision is filed assailing the order dated 11/2/2019 in I.A.No.493 of 2018 in O.S.No.19 of 2008 of the Senior Civil Judge, Jangaon.
(2.) Petitioners herein are legal representatives of the plaintiff in the above suit, who had died pending suit.
(3.) The original plaintiff had filed the said suit for declaration of his title, recovery of possession and for perpetual injunction.