LAWS(TLNG)-2019-3-261

THATTARI BIXAPATHI Vs. P R SAKKU BAI

Decided On March 19, 2019
Thattari Bixapathi Appellant
V/S
P R Sakku Bai Respondents

JUDGEMENT

(1.) This Revision is filed challenging the order dt.30.07.2018 passed in I.A.No.192 of 2016 in O.S.No.70 of 2014 on the file of V Additional District Judge, Bhongir.

(2.) The petitioners herein are defendant nos.1 and 2 in the above suit.

(3.) The respondent nos.1 and 2 are the sisters of petitioners.