(1.) Heard both sides.
(2.) This Appeal is filed challenging the order dt.01.02.2018 in I.A.No.317 of 2018 in O.S.No.195 of 2017 of the XIX Additional Senior Civil Judge, City Civil Court, Secunderabad.
(3.) The appellant herein is the father-in-law of the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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