(1.) This Civil Revision Petition is filed challenging the order dt.10.09.2018 passed in I.A.No.255 of 2018 in O.S.No.71 of 2018 on the file of the Senior Civil Judge, Gadwal.
(2.) The petitioners herein are defendants in the above suit.
(3.) The respondents filed the suit against petitioners for a perpetual injunction restraining petitioners from interfering with their alleged peaceful possession and enjoyment of the suit schedule property.