(1.) Heard both sides.
(2.) This Civil Revision Petition is filed challenging the order dt.03.04.2014 passed in I.A.No.383 of 2013 in O.S.No.216 of 2010 on the file of Senior Civil Judge, at Miryalaguda.
(3.) The petitioners herein are defendant nos.6 to 8 in the above suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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