CH. V. V. SHYAM Vs. GOVERNMENT OF TELANGANA

JUDGEMENT

(1.) Heard the learned counsel for the petitioner as well as learned Government Pleader for respondent Nos.1 to 3.

(2.) The prayer sought in this Writ Petition is as under:

(3.) Learned Government Pleader appearing for the respondents placed on record Written Instructions issued by the Inspector of Police, Keesara police station, Cyberabad Commissionerate.