NATIONAL INSURANCE COMPANY LIMITED Vs. ISLAVATH SOMLA

JUDGEMENT

(1.) Since both these appeals arise out of the same accident, both are heard together and disposed of by this common Judgment.

(2.) Macma.No.3282/2005 arise out of OP.No.982 of 2001 which is filed by the claimants for the death of one Islavath Ganiya and MACMA.No.3658 of 2005 arise out of OP.No.980 of 2001 which is filed by the injured. Both, the deceased in OP.No.982/2001 and injured in OP.No.980/2001 were travelling in the same lorry which is involved in the accident.

(3.) The appellant in both the appeals is the National Insurance Company Limited/2nd respondent.