N. NARMADA Vs. P. ANDALOO

JUDGEMENT

(1.) This Revision is filed challenging the order dt.22-10-2018 in I.A.No.591 of 2018 in O.S.No.441 of 1996 of the I Additional Senior Civil Judge, R.R. District at L.B. Nagar.

(2.) Petitioner herein is plaintiff in the suit.

(3.) She filed the suit for partition and separate possession of her share in the plaint schedule properties.