(1.) This Civil Revision Petition is filed challenging the order dt.05.01.2016 passed in Civil Miscellaneous Appeal No.36 of 2014 on the file of III Additional District Judge, Ranga Reddy District, at L.B. Nagar, Hyderabad reversing the order dt.21.03.2014 in I.A.No.459 of 2012 in O.S.No.232 of 2012 on the file of Junior Civil Judge, Ranga Reddy District, at Hayathnagar, Cyberabad.
(2.) This Civil Revision Petition had been earlier disposed of on 13.06.2017 directing the parties to maintain status quo, pending disposal of the suit O.S.No.232 of 2012.
(3.) On a Review Petition I.A.No.1 of 2017 [Review CRP.MP.No.5784 of 2017] filed by respondent nos.1 to 5 and 7, the said order was set aside on 26.02.2019 relying on the decision of this Court in Chirapareddi Veeramma and others vs. Sk. Mahaboob Subhani and others, 1991 1 ALT 366 , and the Civil Revision Petition was restored to the file of the Court.