A MADAN MOHAN Vs. KASHIREDDY SRINIVAS REDDY

JUDGEMENT

(1.) C.M.A.No.365 of 2018 is filed against the order dt. 26022018 in I.A.No.898 of 2014 in O.S.No.891 of 2014 of the XIII Additional District and Sessions Judge, Ranga Reddy District at L.B. Nagar, Hyderabad.

(2.) C.M.A.No.366 of 2018 is filed against the order dt. 26022018 in I.A.No.288 of 2014 in O.S.No.892 of 2014 of the XIII Additional District and Sessions Judge, Ranga Reddy District at L.B. Nagar, Hyderabad.

(3.) Since common issues on fact and law arise in both these Appeals and since respondents are same in both the Appeals though appellants are different, they are being disposed of by this common judgment.