LAWS(TLNG)-2019-2-67

GANTA LACHAMMA Vs. BUPATHI LINGAMMA

Decided On February 08, 2019
Ganta Lachamma Appellant
V/S
Bupathi Lingamma Respondents

JUDGEMENT

(1.) This Revision is filed assailing the order dt.20-04-2017 in I.A.No.186 of 2016 in O.S.No.3 of 2016 of the Senior Civil Judge, Sircilla.

(2.) Petitioners are defendants in the suit.

(3.) Respondent filed the said suit against petitioners for partition and separate possession of her 1/2 share in the suit 'A' and 'B' schedule properties.