(1.) While three out of four Writ Petitions on hand are by the same student, who failed to secure admission to the under Graduate Courses in Veterinary Science and Agriculture for the Academic Year 2017-18 under the Quota reserved for National Cadet Corps (NCC), the 4th writ petition is by another student, who failed to secure admission to under Graduate Courses in Veterinary Science and Agriculture, for the academic year 2017-18 under the quota reserved for NCC.
(2.) Heard Mr. R. Gopala Krishna and Mr. P. Girish Kumar, learned counsel for the petitioners, Mr. K. Lakshman, learned Assistant Solicitor General appearing for the NCC Directorate, the learned Government Pleader for Higher Education and Sri Thimothi, learned Standing Counsel for the Agricultural University.
(3.) The petitioner in W.P. Nos.24919, 34219 and 39934 of 2017 is a student, by name Ms. K. Akanksha. She passed the Intermediate Course with Biology, Physics and Chemistry as the subjects, during the academic year 2016-17. She also joined the NCC and secured a 'B' Certificate. She claims to have participated in the competition conducted by the Sailing Federation of India at the National Level during August, 2016 and won a Silver Medal. The student claims to have participated as a NCC Cadet in the Sailing competitions held at Hussain Sagar, Hyderabad.