(1.) Heard the learned counsel for the petitioner.
(2.) This Revision Petition is filed assailing the order dt.31-10-2018 in I.A.No.1372 of 2018 in O.S.No.162 of 2015 of the XXVII Additional Chief Judge, City Civil Court, Secunderabad.
(3.) Petitioner herein is the plaintiff in the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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