G VENKAT REDDY Vs. G VIJAYALAKSHMI

JUDGEMENT

(1.) Heard Sri G.Subash, learned counsel for the petitioners and Sri V.Ravinder Rao, learned Senior Counsel, appearing for the respondents.

(2.) This Revision Petition is filed assailing the order dt.23-08-2013 in I.A.No.346 of 2012 in O.S.No.19 of 2007 of the Family Court-cum-Additional District Judge, Adilabad.

(3.) Learned counsel for both sides state that the suit has since been transferred to VII Additional District Judge at Nirmal, Adilabad District.