(1.) This Revision is filed assailing the order dt.12.12.2017 in I.A.No.396 of 2017 in O.S.No.1 of 2005 of the Senior Civil Judge, Narayanpet.
(2.) Petitioner is 2nd plaintiff in the above suit.
(3.) Petitioner along with 1st plaintiff filed the said suit for partition of the plaint schedule properties and for separate possession of 1/18th share therein. The suit was filed on 17.01.2005.