SYED AMJAT HUSSENI Vs. C.M., CBI

Referred Judgements :-

COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD VS. BEN HIRABEN MANILAL [REFERRED TO]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. MAHESH KUMAR MISHRA [REFERRED TO]
STATE OF GUJARAT VS. ANAND ACHARYA ALIAS BHARAT KUMAR SADHU [REFERRED TO]