ABID ABEDI AND ASSOCIATES Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Since all these three cases arise between the same parties, they are being disposed of by this common order.

(2.) The Kalyan Cooperative Urban Bank Limited (herein after referred to as "the Bank") is a Cooperative Bank constituted under the Telangana Co-operative Societies Act, 1964 (for short "the Act") and is presently under liquidation.

(3.) The Deputy Registrar of Cooperative Societies, Golconda Division is the liquidator of the said Bank.