HYDERBAD URBAN DEVELOPMENT AUTHORITY Vs. SAI KRUPA ENTERPRISES

JUDGEMENT

(1.) Heard the learned counsel for the petitioners and Sri S.V.V.Srinivas, learned counsel for the respondents.

(2.) This Revision Petition is filed challenging the docket order dt.27-09-2018 in E.P.No.10 of 2016 in O.S.No.308 of 2004 of the XIV Additional Chief Judge, City Civil Court, Hyderabad.

(3.) Petitioners herein are the J.Drs.