(1.) Heard the learned counsel for the petitioner.
(2.) These Revision Petitions arise out of the same suit between the same parties. Therefore, they are being disposed of by this common order.
(3.) The petitioner in all these Revision Petitions is the plaintiff in the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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