KARUNAMMA, MEDAK DIST Vs. SHAMEEM SULTANA, HYDERABAD

JUDGEMENT

(1.) This Civil Revision Petition is filed by the petitioners herein challenging the order dt.27.01.2015 passed in I.A.No.46 of 2012 in O.S.No.56 of 2009 on the file of Senior Civil Judge, Zaheerabad.

(2.) The petitioners herein are defendants in the above suit.

(3.) The respondent filed the suit against the petitioners for declaration of title, perpetual injunction and cancellation of a registered sale deed dt.16.12.1977.