VIJAY KUMAR LINGARKAR Vs. GUTTA SREEDHAR REDDY

JUDGEMENT

(1.) Heard the learned counsel for the petitioner.

(2.) This Revision Petition is filed assailing the order dt.13-11-2018 in I.A.No.375 of 2018 in A.S.S.R.No.1595 of 2018 of the XVI Additional District Court-cum-XVI Additional Metropolitan Sessions Judge's Court-cum-III Additional Family Court, Ranga Reddy District at Malkajgiri.

(3.) Petitioner is the defendant in O.S.No.761 of 2014 on the file of the II Additional Senior Civil Judge, L.B.Nagar, R.R. District.