LAWS(TLNG)-2019-2-124

SUSEELA SOLOMONDIEDPER Vs. J ALEC ROSE

Decided On February 19, 2019
Suseela Solomondiedper Appellant
V/S
J Alec Rose Respondents

JUDGEMENT

(1.) This Revision Petition is filed under Section 115 CPC challenging the order dt.04-10-2017 in E.P.No.157 of 2008 of the III Senior Civil Judge, City Civil Court, Hyderabad.

(2.) The respondent/plaintiff herein filed the said suit against the 1st petitioner herein for specific performance of oral agreement of sale dt.10-01-1977 and for recovery of the possession of the property covered by the said agreement.

(3.) The said suit was decreed on 30-07-1991.