(1.) This Revision is filed assailing the order dt.19-12-2017 in I.A.No.274 of 2017 in M.O.P.No.59 of 2015 of the Principal Senior Civil Judge at Kothagudem.
(2.) Petitioner herein is wife of respondent.
(3.) Respondent filed the O.P. for dissolution of marriage between the parties alleging mental cruelty and harassment by petitioner.