LAWS(TLNG)-2019-2-93

B M R CONSTUCTIONS Vs. SYED YOSUF

Decided On February 05, 2019
B M R Constuctions Appellant
V/S
Syed Yosuf Respondents

JUDGEMENT

(1.) Heard the counsel for petitioner.

(2.) This Revision is filed by petitioner assailing the orders dt.24.08.2018 and 11.09.2018 passed in I.A.No.881 of 2018 in I.A.No.368 of 2018 in O.S.No.174 of 2018 on the file of V Additional Junior Civil Judge, Kukatpally, at Prashanti Nagar.

(3.) The petitioner herein is plaintiff in the above suit.