P.DEEPAK RAO Vs. GOVT OF TELANGANA

JUDGEMENT

(1.) Heard Sri S.Gopal Rao, learned counsel for the petitioner and the learned Government Pleader for Services-III.

(2.) With the consent of learned counsel for the respective parties, this Writ Petition is disposed of, at the admission stage.

(3.) This writ petition is filed seeking the following relief :-