LAWS(TLNG)-2019-10-198

BABU BHUKYA Vs. STATE OF TELANGANA

Decided On October 17, 2019
Babu Bhukya Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Both these writ petitions are being disposed of by way of this common order, as the issue raised in these writ petitions is one and the same.

(2.) Heard Smt K.V.Rajasree, learned counsel for the petitioner and the learned Government Pleader for ServicesIII.

(3.) W.P.No.11755 of 2019 is filed seeking the following relief :-