GIRIJAMMA Vs. HEMAVATHI

JUDGEMENT

(1.) Heard the learned counsel for the petitioners and Sri Vijay Kumar Heroor, learned counsel for the respondents.

(2.) These Revision Petitions arise out of the same suit between the same parties. Therefore, they are being disposed of by this common order.

(3.) Petitioners in these three Revision Petitions are defendants in O.S.No.26 of 2010 on the file of the Senior Civil Judge, Narayanapet. The said suit was filed for injunction by the respondents against the petitioners.