VANAM KAMALAMMA Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) This Revision is filed by the petitioner challenging the order dated 27.02.2019 in C.M.A.No.2 of 2017 of the Principal District Judge at Khammam.

(2.) The petitioner is the plaintiff in the suit O.S.No.33 of 2016 which she filed for perpetual injunction against the respondents in respect of an extent of Ac.1-02 gts., in Sy.No.80 at Mamatha Hospital Road, Khammam.

(3.) The written statement was filed by the respondents opposing the suit claim.