LAWS(TLNG)-2019-2-92

SIDDI VINAYAKA CONSTRUCTIONS Vs. SYED YOUSUF

Decided On February 05, 2019
Siddi Vinayaka Constructions Appellant
V/S
SYED YOUSUF Respondents

JUDGEMENT

(1.) Heard the counsel for petitioner.

(2.) This Revision is filed by petitioner assailing the order dt.24.08.2018 and 11.09.2018 passed in I.A.No.884 of 2018 in I.A.No.370 of 2018 in O.S.No.175 of 2018 on the file of V Additional Junior Civil Judge, Kukatpally, at Prashanti Nagar.

(3.) The petitioner herein is plaintiff in the above suit.