MALLARAM SANJEEVA GOUD Vs. P BHIKSHAPATHI

JUDGEMENT

(1.) Heard the counsel for petitioners, and Sri Gaddam Srinivas, counsel for respondents.

(2.) This Civil Revision Petition is filed challenging the order dt.04.07.2017 passed in Civil Miscellaneous Appeal No.144 of 2015 on the file the XIV Additional District and Sessions Judge, Ranga Reddy District, at L.B. Nagar, confirming the order dt.04.04.2014 passed in Interlocutory Application No.242 of 2012 in Original Suit No.1329 of 2010 on the file of II Additional Senior Civil Judge, Ranga Reddy District, at Lal Bahadur Nagar, Hyderabad.

(3.) The petitioners herein are defendant nos.1 to 6 in the above suit.