LAWS(TLNG)-2019-3-192

P. VAJRAKUMAR REDDY Vs. STATE OF TELANGANA

Decided On March 29, 2019
P. Vajrakumar Reddy Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Wp.No.12099 of 2018 is filed with the following prayer:

(2.) Wp.No.43878 of 2018 is filed with the following prayer:

(3.) Since the issue in both the writ petitions is one and the same, these writ petitions are being disposed of by way of common order.